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[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 20 in The Cost Audit Report Rules, 2001

20. Sales of The Product under Reference:

Particulars Current Year Previous Year
Qty. Rate Amount Qty. Rate Amount
1. Purchased goods:            
a)(specify)            
b)            
2. Loan license basis:            
a) (specify)            
b)            
3. Own manufactured:            
a) (specify)            
b)            
4. Total sales            
Notes: - (1) Above details shall be furnished for major product groups/varieties.
(2)Separate details shall be furnished for indigenous sales and export sales.