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[Cites 0, Cited by 0] [Section 390] [Entire Act]

State of Chattisgarh - Subsection

Section 390(6) in High Court of Chhattisgarh Rules, 2005

(6)In case, an accredited legal correspondent is transferred or otherwise ceases to represent the above mentioned newspaper, news agency or other media organization for which he was granted accreditation, he shall, within two weeks of such transfer or cessation, return the identity card issued to him by the Registry.