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[Cites 0, Cited by 0] [Section 47(7)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(7)(d) in The Coal Mines Regulations, 2017

(d)at the end of his shift, record in a bound paged book kept for the purpose a general report in the specified format on the performance of all his duties during the shift, including anything concerning the proper working of the mine and the safety and discipline of persons employed in his district.