Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(i) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020

(i)to specify the academic policies of the University and be responsible for the maintenance and improvement of standards of instruction, education and evaluation in the University;