Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 2 in The Madurai City Municipal Corporation Class III Education Service Rules, 1981 2. Constitution. - The service shall consist of the following Branches and Categories, namely:-Branch I-Category 1 - Headmaster (Grade 1) of Secondary Schools having strength over 1,000 pupils.Category 2 - Headmaster (Grade 2) of Secondary Schools having strength less than 1,000 pupilsBranch II-Category 1. - Graduates Trained Assistant including Graduate Trained Headmaster of Middles Schools.Category 2. - Tamil Pandit.Category 3. - Secretarial Assistant.Branch III -Textile Instructor (Junior)Branch IV-Category 1. - Commercial Instructor.Category 2. - Physical Educational Teacher (Higher Grade).Category 3. - Physical Educational Teacher (Lower Grade).Category 4. - Weaving Instructor.Category 5. - Craft Instructor.Category 6. - Sewing Mistress.Category 7. - Drawing Instructor (Master and Mistress.)Category 8. - Music Mistress.Category 9. - Swimming Instructor.Branch V-Category 1. - Supervisor of Elementary Schools.Category 2. - Secondary Grade Headmaster.Category 3. - Secondary Grade Assistant.Category 4. - Higher Grade Assistant.
