Allahabad High Court
Garima Mishra And 2 Ors. vs State Of U.P. And 2 Ors. on 9 December, 2016
Bench: Dilip Gupta, Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 39904 of 2016 Petitioner :- Garima Mishra And 2 Ors. Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- Shailesh Kumar Pandey Counsel for Respondent :- C.S.C.,M.N. Singh Hon'ble Dilip Gupta,J.
Hon'ble Manoj Kumar Gupta,J.
Disposed of.
For detailed order, see order of the date passed in Writ-A No.28971 of 2016 Sunil Kumar Singh & 61 others Vs. State of U.P. & others and connected matters.
A certified copy of the order passed in Writ-A No.28971 of 2016 shall accompany a certified copy of this order.
(Manoj Kumar Gupta, J.) (Dilip Gupta, J.) Order Date :- 9.12.2016 SL