Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 336] [Entire Act] NCT Delhi - Subsection Section 336(2) in The New Delhi Municipal Council Act, 1994 (2)No improvement scheme approved by the Council under sub-section (1) shall be valid unless it has been sanctioned by the Central Government.
