Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Karnataka - Subsection Section 40(2) in Karnataka Ground Water (Regulation and Control of Development and Management) Act, 2011 (2)Every order made under this section shall as soon as may be, after it is made be laid before each Houses of the State Legislature.
