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[Cites 0, Cited by 0] [Section 10A(1)] [Section 10A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10A(1)(a) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

(a)is a released or retired person from any armed forces and the premises let out by him, spouse or his dependent son or daughter are required for his own use; or