Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(7) in Tamil Nadu Shops and Establishments Act, 1947 (7)[ 'factory' means any premises which is a factory within the meaning of the Factories Act, 1948.] [Substituted by Act XIV of 1951, Section 3(1) and Schedule II]
