Bombay High Court
Kirloskar Pneumatic Company Limited vs Kataria Sales Corporation on 31 August, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-24
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 16 OF 2023
Kirloskar Pneumatic Company Limited ....APPELLANT
V/S
Kataria Sales Corporation ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 31st August, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/09/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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