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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of Assam - Subsection

Section 8A(1) in The Gauhati University Act, 1947

(1)The Vice-Chancellor shall be appointed by the Chancellor on the recommendation of an Advisory Board constituted by the Chancellor for the purpose and consisting of there members of whom one member shall be elected by the Executive Council, one member shall be nominated by the State Government and one member shall be nominated by the Chancellor. The Chancellor shall appoint one of them as Chairman of the Advisory Board.