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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(3)The Academic Council may, subject to the provisions of the Statutes and approval of the Executive Council, make Regulations providing for courses of study, system of examinations, and degrees and diplomas of the University, after receiving drafts of the same from the Faculty concerned.