Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 15 in The M.P. Janpad Panchayats (Accounts) Rules, 1999

15. Closing of Cash Book.

- At the end of each day on which any money is received or paid the Cash Book shall be closed and the closing Cash and Bank balance be signed by the accountant and the Chief Executive officer or such other person as may be authorised by him.