Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] NCT Delhi - Subsection Section 113(2) in The New Delhi Municipal Council Act, 1994 (2)The burden of proving the facts entitling any person to claim relief under sections 109, 110 or section 111, shall be upon him.
