Section 27 in RSWC Employees Pension Regulations, 1990
27. Scale of pension.
- Subject to the regulations in this behalf the amount of superannuation, retiring, invalid and compensation pension admissible to a Corporation employee would be calculated on the lines as is being allowed to the officers/employees of the State Government under the specific provisions of Pension Rules as contained in chapter xvii to xxviii of Rajasthan Service Rules as amended from time to time.
