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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(4) in Jharkhand Agricultural Produce Markets Act, 2000

(4)[ (i) An Officer, nominated by the Jharkhand Government, shall toe this Chairman of the Market Committee for 2 terms or 6 years after the passing of this Act, thereafter the Jharkhand Government shall appoint, the Chairman from amongst the members of the Market Committee.
(ii)The elected Market Committee shall elect one of its members, representing the agriculturists' interest to be its Vice-Chairman]