Bombay High Court
Ranadey Micronutrients (Pvt.) Ltd vs Union Of India Thru The Secty. And Ors on 6 September, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3791 OF 2019
Ranadey Micronutrients (pvt.) Ltd. ....Petitioner
V/S
Union Of India Thru The Secty. And Ors. ....Respondent
Mr Arshad Hidayatulla, Sr Advocate a/w Ms Shailaja Kher Hidayatullah, Mr Makrand Joshi & Ms Chandani Tanna i/b India Law Alliance for Petitioner Mr Karan Adik a/w Mr Dhananjay B Deshmukh for R.Nos. 2 & 3 CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 6th September, 2019 P.C. :
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