Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(3)(c) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958 (c)requiring the provision in any beedi industrial premises of free milk or refreshment or both for such children;