Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(b) in The Rajasthan Ministers' (Travelling Allowances and Use and Maintenance of Conveyance) Rules, 1974

(b)for journey by road in his own car. - to Mileage allowance at the rate of [Rs.3.75] [Substituted by G.S.R. 96, dated 22-11-1995, Published in Rajasthan Government Gazette part 4-(c), dated 1-2-1996, page 209(2), w.e.f. 27-9-1995.] per km.