Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Jammu-Kashmir - Subsection Section 12(iii) in Jammu and Kashmir Kahcharai Act, 1994 (iii)pass a barrier or a checking post with his livestock between sunset and sunrise unless written permission is given to him by the Kahcharai Officer-in-charge of the post:
