Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 35 in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965 35. Tuberculosis Departments of the Government Headquarters Hospital, Trinchinapoly [Vide Office Memorandum No. F. (777) E-IV, dated the 2nd December 1948].
