Section 10(3) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981
(3)The auditor shall, at all reasonable times, have access to the books of accounts and other documents of the Board and may, for the purpose of the audit, call for such explanation and information as he may require or examine any member or office of the Board.
