Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(2) in The Rajasthan Legal Aid Rules, 1984 (2)Application forms referred to in sub-rule (1) shall be made available by the concerned Legal Aid Committee free of cost to any person desiring to seek legal aid.
