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[Cites 0, Cited by 7] [Entire Act]

State of Uttar Pradesh - Section

Section 3 in The U.P. Higher Education Services Commission Act, 1980

3. Establishment of the Commission. -

(1)With effect from such date as the State Government may by notification appoint in this behalf, there shall be established a Commission to be called the "Uttar Pradesh Higher Education Services Commission".
(2)The Commission shall be a body corporate.