Calcutta High Court
Texmaco Limited vs Tirupati Buildestates Pvt.Ltd on 7 April, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
AP No. 464 of 2010
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
In the matter of:
TEXMACO LIMITED
Versus
TIRUPATI BUILDESTATES PVT.LTD.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 7th April, 2011.
Appearance:
Mr. Jishnu Saha Adv.,
Mr. Raja Basu Chowdhury Adv.,
Mr. Kallol Saha Adv.,
For the petitioner.
Mr. Dhruba Ghosh Adv.,
Mr. S. Bose Adv.,
For the respondent.
The Court : Time to file affidavit in opposition is peremptorily extended till 13th April, 2011. List this application on 19th April, 2011. Affidavit in reply may be filed in the meantime.
The question of consideration of the High Court's jurisdiction to entertain this application is kept open.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) SP/