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[Cites 2, Cited by 1]

Calcutta High Court (Appellete Side)

Amal Chandra Sarkar vs State Of West Bengal & Anr on 14 July, 2022

Author: Sugato Majumdar

Bench: Sugato Majumdar

14.07.2022 BMJR CRR 3540 of 2011 31 In re: An Application under Section 482 of the Code of Criminal Procedure. Amal Chandra Sarkar Vs. State of West Bengal & Anr. None appears.

Let the matter appear on 21.07.2022. (Sugato Majumdar, J.)