Calcutta High Court (Appellete Side)
Amal Chandra Sarkar vs State Of West Bengal & Anr on 14 July, 2022
Author: Sugato Majumdar
Bench: Sugato Majumdar
14.07.2022 BMJR CRR 3540 of 2011 31 In re: An Application under Section 482 of the Code of Criminal Procedure. Amal Chandra Sarkar Vs. State of West Bengal & Anr. None appears.
Let the matter appear on 21.07.2022. (Sugato Majumdar, J.)