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Punjab-Haryana High Court

Deepak Kumar vs State Of Haryana And Others on 5 February, 2014

Bench: Jasbir Singh, G.S.Sandhawalia

                      In the High Court of Punjab and Haryana, at Chandigarh


                                  Civil Writ Petition No. 11934 of 2013

                                       Date of Decision: 5.2.2014


          Deepak Kumar
                                                                             ... Petitioner

                                                 Versus

          State of Haryana and Others
                                                                          ... Respondents

CORAM: Hon'ble Mr. Justice Jasbir Singh.

Hon'ble Mr. Justice G.S.Sandhawalia.

Present: Mr. Sourabh Goel, Advocate for the petitioner.

Mr. S.S.Pattar, Senior Deputy Advocate General, Haryana for respondent No.1.

Mr. G.S.Sidhu, Advocate for respondent No.2.

None for respondents No.3 and 4.

Jasbir Singh, Judge For orders, see a separate detailed order of even date passed in Civil Writ Petition No. 7101 of 2013 titled as "Ms. Shruti v. Union of India and Others".

(Jasbir Singh) Judge (Harinder Singh Sidhu) Judge February 5, 2014 "DK"

Bhardwaj Deepak Kumar 2014.02.10 16:08 I attest to the accuracy and integrity of this document