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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(4) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(4)In all suits and other legal proceedings by or against the University, the pleadingsshall be signed verified by the Registrar and all the processes in such suits and proceedings shallbe issued to and served on the Registrar.