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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

NCT Delhi - Subsection

Section 39(2)(b) in The New Delhi Municipal Council Act, 1994

(b)where the authority empowered to remove or dismiss such officer or other employee is satisfied that for some reason, to be recorded by that authority, it is not reasonably practicable to give that person an opportunity of showing cause.