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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(4) in The Maharashtra Borstal Schools Rules, 1965

(4)When the release of an inmate is about to fall due, the Visiting Committee shall take such measures as it thinks fit, inclusive of the following :-
(a)sending the inmate to his home,
(b)finding employment for him, or
(c)otherwise assisting him.