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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(9) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(9)The standard of safety of signaling and train control system provided shall generally be in accordance with the recommendations of the European Committee for Electro technical Standardisation or its equivalent national standards or international standards.