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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(c)"BPUT" means Biju Patnaik University of Technology established by the Biju Patnaik University of Technology Act, 2002;