Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Greater Bengaluru City Corporation - Section 1 in Bangalore City Planning Area Zonal Regulations (Amendment and Validation) Act, 1996 1. Short title and commencement. (1)This Act may be called the Bangalore City Planning Area Zonal Regulations (Amendment and Validation) Act, 1996.(2)It shall come into force at once.
