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Himachal Pradesh High Court

Sukhwinder Singh vs . State Of H.P. on 14 March, 2024

Author: Sushil Kukreja

Bench: Sushil Kukreja

Sukhwinder Singh Vs. State of H.P. .

Cr. MP(M) No. 97/2024 14.03.2024 Present: Mr. George, Advocate, for the petitioner.

Mr. Hemant Kumar Verma, Deputy Advocate General, for the respondent/State.

Learned Deputy Advocate General submitted that FSL report has still not been received. He prays for and is granted two weeks' further time to place on record the FSL report.

As prayed, list on 5th April, 2024, on which date, the Investigating Officer is also directed to remain present before this Court.

( Sushil Kukreja ) Judge 14th March, 2024 (raman) ::: Downloaded on - 14/03/2024 20:34:28 :::CIS