Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Manipur - Subsection Section 5(2) in Manipur Home Guards Act, 1989 (2)The administration of the Home Guards throughout the State shall vest in and be exercised by the Commandant General and in any such officer appointed under sub-section (1) of section 4.
