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Supreme Court - Daily Orders

New Okhla Industrial Development ... vs Chief Commissioner Of Income Tax on 8 August, 2016

     ITEM NO.25                                REGISTRAR COURT. 1                  SECTION IIIA

                                       S U P R E M E C O U R T O F        I N D I A
                                               RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Civil Appeal                     No(s).    792-793/2014

     NEW OKHLA INDUSTRIAL DEV. AUTHORITY                                       Appellant(s)

                                                          VERSUS

     CHIEF COMMISSIONER OF I.T. & ORS.                                         Respondent(s)
     (with office report)


     Date : 08/08/2016 These appeals were called on for hearing today.


     For Appellant(s)
                                               Mr. Jasmeet Singh, Adv.
                                               M/s. Karanjawala & Co.,Adv.


     For Respondent(s)
                                               Mr. Pankaj Kumar Singh, Adv.
                                               Mrs. Anil Katiyar,Adv.
                                               Ms. Meera Mathur,Adv.

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Service is complete.

Both the parties have not filed statement of case, despite the expiry of the statutory period.

Registry to process the matter for being listed before the Hon'ble Court, as per rules.

(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.08.10 10:26:32 IST Reason: