Supreme Court - Daily Orders
New Okhla Industrial Development ... vs Chief Commissioner Of Income Tax on 8 August, 2016
ITEM NO.25 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 792-793/2014
NEW OKHLA INDUSTRIAL DEV. AUTHORITY Appellant(s)
VERSUS
CHIEF COMMISSIONER OF I.T. & ORS. Respondent(s)
(with office report)
Date : 08/08/2016 These appeals were called on for hearing today.
For Appellant(s)
Mr. Jasmeet Singh, Adv.
M/s. Karanjawala & Co.,Adv.
For Respondent(s)
Mr. Pankaj Kumar Singh, Adv.
Mrs. Anil Katiyar,Adv.
Ms. Meera Mathur,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete.
Both the parties have not filed statement of case, despite the expiry of the statutory period.
Registry to process the matter for being listed before the Hon'ble Court, as per rules.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.08.10 10:26:32 IST Reason: