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State of Uttarakhand - Section

Section 27 in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

27. Miscellaneous.

(1)The State Government shall preserve the right to amend the rules and regulations of the School Management Committee whenever required.
(2)The School Management Committee shall be responsible for the Education Committee formed at Village Panchayat level. The minutes of the meetings of the General Body and the annual report shall be presented before the Education Committee. The Education Committee shall be Authorised to monitor the working of the School Management Committee.Part - VI Teachers