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State of Madhya Pradesh - Section

Section 83 in The M.P. Cinemas (Regulation) Rules, 1972

83. Cloak rooms.-

(1)Where cloak rooms are provided, they shall be so situated that the use of them shall not obstruct the free use of an exit.
(2)No corridor shall be used as a cloak room and no pegs for hanging hats, cloaks, or such other articles shall be allowed therein nor shall any corridor be used for storage purposes or for any purpose whatever except for exit and entrance from and to the auditorium.