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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Bengal Presidency - Subsection

Section 21(1) in The Calcutta Hackney-Carriage Act, 1919

(1)Upon the expiration or other determination of the registration of a hackney-carriage, the owner of such carriage shall cause the plate affixed thereto under this Act to be delivered to the Registering Officer.