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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(2)(a) in Delhi State Legal Services Authority Act, 1987

(a)the cost of functions referred to in section 7; 1[(b) the cost of legal services provided by the High Court Legal Services Committees; 2[(b) the cost of legal services provided by the High Court Legal Services Committees;”