Section 27A(d) in The Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975
(d)[ women exclusively engaged as agents under the Mahila Pradhan Kshetriya Bachat Yojana of Directorate of Small Savings.] [Clause (d) was inserted by Maharashtra 16 of 1995, (w.e.f. 18-8-1995).];
