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Union of India - Section

Section 73 in Finance Act, 2012

73. Amendment of section 194E.

- In section 194E of the Income-tax Act, with effect from the 1st day of July, 2012, -
(a)after the words and brackets "is payable to a non-resident sportsman (including an athlete)", the words "or an entertainer" shall be inserted;
(b)for the words 'Ten per cent.", the words "twenty per cent." shall be substituted.