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State of Rajasthan - Section

Section 15 in The Rajasthan Grant of Subsidy (On Managerial Staff) to Small Scale Industries Run by Cooperative Societies Rules, 1970

15. (a) Date of last audit and audit classification.

(b)Date upto which the accounts of the Society have been audited.
(c)If the Society is placed in 'C' or 'B' Class, indicate the reasons for the same and state the steps taken to improve the affairs of the society.
(d)Has there been any misappropriation in the Society and if so give the name of persons responsible for the same and the steps taken for recovery of his appropriated amount.