Section 3(2)(c) in The Indian Electricity Rules, 1956

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(c) in The Indian Electricity Rules, 1956

(c)The owner of a generating station, in consultation with Central Electricity Authority, may alter the duration and manner of training in respect of those persons who have been already engaged in the operation and maintenance of a generating station or a sub-station.]

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Union of India - Subsection

Section 3(2)(c) in The Indian Electricity Rules, 1956