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Chattisgarh High Court

Maruti Clean Coal And Power Ltd vs Assistant Commissioner Of Income Tax ... on 25 June, 2021

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                   WPT No. 67 of 2020

Maruti Clean Coal And Power Ltd. Versus Assistant Commissioner Of Income Tax Circle 1 (1)
                                       and others




   25.06.2021         Mr. K. Rohan, Counsel for the petitioner.


                      Mr. Ajay Kumrani, Counsel for the respondents.

Learned counsel for the petitioner submits that the typed copy of the documents, which are to be placed on record, have already been filed.

Registry to verify and list the matter thereafter.

Sd/-

(Goutam Bhaduri) Judge Vishakha