Chattisgarh High Court
Maruti Clean Coal And Power Ltd vs Assistant Commissioner Of Income Tax ... on 25 June, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPT No. 67 of 2020
Maruti Clean Coal And Power Ltd. Versus Assistant Commissioner Of Income Tax Circle 1 (1)
and others
25.06.2021 Mr. K. Rohan, Counsel for the petitioner.
Mr. Ajay Kumrani, Counsel for the respondents.
Learned counsel for the petitioner submits that the typed copy of the documents, which are to be placed on record, have already been filed.
Registry to verify and list the matter thereafter.
Sd/-
(Goutam Bhaduri) Judge Vishakha