Delhi High Court - Orders
Zoological Survey Of India vs Arjun Kumar Khanna on 4 September, 2025
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1244/2005
ZOOLOGICAL SURVEY OF INDIA .....Petitioner
Through: Mr. Anil Kumar Saxena, Mr.
Rajendra Rawat, Advs.
versus
ARJUN KUMAR KHANNA .....Respondent
Through: Mr. Mayank Pandey, Adv.
CORAM:
HON'BLE MS. JUSTICE RENU BHATNAGAR
ORDER
% 04.09.2025 It is submitted by the learned counsel for both the parties that the matter is pending before the Delhi High Court Mediation and Conciliation Centre.
In view of the above, list on 16th February, 2026.
RENU BHATNAGAR, J SEPTEMBER 4, 2025 Pallavi/Kz This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/09/2025 at 23:10:25