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Delhi High Court - Orders

Zoological Survey Of India vs Arjun Kumar Khanna on 4 September, 2025

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                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 1244/2005
                            ZOOLOGICAL SURVEY OF INDIA                                                      .....Petitioner
                                                          Through:            Mr. Anil Kumar Saxena, Mr.
                                                                              Rajendra Rawat, Advs.
                                                          versus

                            ARJUN KUMAR KHANNA                                              .....Respondent
                                        Through:                              Mr. Mayank Pandey, Adv.

                            CORAM:
                            HON'BLE MS. JUSTICE RENU BHATNAGAR
                                                          ORDER

% 04.09.2025 It is submitted by the learned counsel for both the parties that the matter is pending before the Delhi High Court Mediation and Conciliation Centre.

In view of the above, list on 16th February, 2026.

RENU BHATNAGAR, J SEPTEMBER 4, 2025 Pallavi/Kz This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/09/2025 at 23:10:25