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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of West Bengal - Subsection

Section 86(1)(b) in West Bengal Co-operative Societies Act, 2006

(b)contributions of any amount not exceeding ten per cent of the net profit in a Co-operative year for any charitable purpose as defined in section 2 of the Charitable Endowment Act, 1890 (6 of 1890).