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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(7)(c) in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970

(c)in all cases of transfer of lease, the transferee shall, in no case, have total saline area more than 15 acres including the land already held together with the land so transferred.