Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 342(1)] [Section 342] [Entire Act]

State of Odisha - Subsection

Section 342(1)(c) in Orissa Municipal Act, 1950

(c)if such person does not reside in the local area and his address elsewhere is known to the Executive Officer by sending the same to him by post registered; or